Foran Singh & Others vs State Of U.P
2016 Latest Caselaw 1535 ALL

Citation : 2016 Latest Caselaw 1535 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Foran Singh & Others vs State Of U.P on 19 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 10684 of 1992
 

 
Applicant :- Foran Singh & Others
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- N.K. Rastogi,Raghuvir Singh
 
Counsel for Opposite Party :- A.G.A.,M.K. Sharma,N.K.Sharma
 

 
Hon'ble Naheed Ara Moonis,J.

List has been revised.

None is present on behalf of the applicants to press this petition.

Learned A.G.A. is present.

The petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Office is directed to communicate this order to the court concerned.

Order Date :- 19.4.2016

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