Anil Tulsiyani & Others vs State Of U.P.
2016 Latest Caselaw 1510 ALL

Citation : 2016 Latest Caselaw 1510 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Anil Tulsiyani & Others vs State Of U.P. on 19 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8493 of 1993
 

 
Applicant :- Anil Tulsiyani & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.K.Verma,D.S.Mishra,Vishnu Gupta
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Vishnu Gupta, learned counsel for the applicants.

List this case in the next cause list.

Order Date :- 19.4.2016

Download the LatestLaws.com Mobile App