Rakesh Kumar Pandey vs State Of U.P. And 3 Others
2016 Latest Caselaw 1507 ALL

Citation : 2016 Latest Caselaw 1507 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Rakesh Kumar Pandey vs State Of U.P. And 3 Others on 19 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 5726 of 2016
 

 
Petitioner :- Rakesh Kumar Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vinod Kant Mishra,Gaurava Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for all the respondents.

As prayed by him, two months time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 19.4.2016

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