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Mohd. Munawwar vs The District Judge And Anr.
2016 Latest Caselaw 1504 ALL

Citation : 2016 Latest Caselaw 1504 ALL
Judgement Date : 19 April, 2016

Allahabad High Court
Mohd. Munawwar vs The District Judge And Anr. on 19 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 5787 of 2015
 

 
Petitioner :- Mohd. Munawwar
 
Respondent :- The District Judge And Anr.
 
Counsel for Petitioner :- Mithilesh Kumar Pandey
 
Counsel for Respondent :- Manish Goyal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

No one is present on behalf of the petitioner though counsel for the respondent is present.

The writ petition is dismissed in default.

Order Date :- 19.4.2016

AU

 

 

 
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