Dr. Vijai Pratap Singh And Others vs State Of U.P. And Other
2016 Latest Caselaw 1499 ALL

Citation : 2016 Latest Caselaw 1499 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Dr. Vijai Pratap Singh And Others vs State Of U.P. And Other on 19 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4801 of 1996
 

 
Applicant :- Dr. Vijai Pratap Singh And Others
 
Opposite Party :- State Of U.P. And Other
 
Counsel for Applicant :- Ali Hasan
 
Counsel for Opposite Party :- Govt. Advocate,S.C.Dwivedi
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants states that he has filed supplementary affidavit in the registry on 29.11.2014. The said affidavit is not on record.

Office is directed to trace out the same and place it on record.

Let the case be listed on 28.4.2016.

Order Date :- 19.4.2016

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