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D.K. Agarwal vs State Of U.P.
2016 Latest Caselaw 1495 ALL

Citation : 2016 Latest Caselaw 1495 ALL
Judgement Date : 19 April, 2016

Allahabad High Court
D.K. Agarwal vs State Of U.P. on 19 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2142 of 1994
 

 
Applicant :- D.K. Agarwal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Gupta,Dilip Gupta,Dilip Kumar
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the request of Shri Mukesh holding brief of Shri Dilip Kumar, learned counsel for the applicant.

List this case in the next cause list.

Order Date :- 19.4.2016

RU

 

 

 
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