Naresh Kumar Sharma vs State Of U.P. & Others
2016 Latest Caselaw 1492 ALL

Citation : 2016 Latest Caselaw 1492 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Naresh Kumar Sharma vs State Of U.P. & Others on 19 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 57689 of 2011
 

 
Petitioner :- Naresh Kumar Sharma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Smt. Anita Tripathi,S.P. Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

No one is present.

The writ petition is dismissed in default.

Order Date :- 19.4.2016

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