Kanpur Development Authority vs Smt. Renu & Others
2016 Latest Caselaw 1490 ALL

Citation : 2016 Latest Caselaw 1490 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Kanpur Development Authority vs Smt. Renu & Others on 19 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 863 of 2008
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- Smt. Renu & Others
 
Counsel for Appellant :- M.C. Tripathi,Pradeep Kumar Tripathi
 
Counsel for Respondent :- Vinod Kumar,Vipin Sinha
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

As prayed, list this case on 3rd May, 2016 as unlisted.

Order Date :- 19.4.2016

Sanjeev

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