Anuj Singh Yadav vs State Of U.P. And 2 Ohers
2016 Latest Caselaw 1483 ALL

Citation : 2016 Latest Caselaw 1483 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Anuj Singh Yadav vs State Of U.P. And 2 Ohers on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 3914 of 2016
 

 
Petitioner :- Anuj Singh Yadav
 
Respondent :- State Of U.P. And 2 Ohers
 
Counsel for Petitioner :- Shantanu Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Counsel for the respondent is granted six weeks and no more time to file counter affidavit.

List this case on 14.07.2016.

Order Date :- 18.4.2016

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