Neelam Sanjeev Kumar vs State Of U.P. And Others
2016 Latest Caselaw 1478 ALL

Citation : 2016 Latest Caselaw 1478 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Neelam Sanjeev Kumar vs State Of U.P. And Others on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 45522 of 2004
 

 
Petitioner :- Neelam Sanjeev Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Yashwant Singh,A.N.Srivastava,Anup Kumar Srivastava,B.N.Singh,Lakshman Singh,P.K.Khare
 
Counsel for Respondent :- C.S.C.,Amit Sthalekar,K.R.Sirohi,Niraj Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause among top ten cases.

Order Date :- 18.4.2016

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