Om Prakash Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 1472 ALL

Citation : 2016 Latest Caselaw 1472 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Om Prakash Singh vs State Of U.P. And 2 Others on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 30671 of 2015
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shiv Badan Singh,Krishan Ji Khare
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent seeks adjournment.

Matter is adjourned for the day.

List again in the next cause list.

Order Date :- 18.4.2016

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