Rajendra Prasad And 9 Others vs State Of U.P. And 10 Others
2016 Latest Caselaw 1471 ALL

Citation : 2016 Latest Caselaw 1471 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Rajendra Prasad And 9 Others vs State Of U.P. And 10 Others on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11608 of 2016
 

 
Petitioner :- Rajendra Prasad And 9 Others
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- Kailash Singh Kushwaha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri K.S. Kushwaha has filed counter affidavit, which is taken on record.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 18.4.2016

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