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Umakant Dwivedi vs Union Of India And 3 Othrs.
2016 Latest Caselaw 1468 ALL

Citation : 2016 Latest Caselaw 1468 ALL
Judgement Date : 18 April, 2016

Allahabad High Court
Umakant Dwivedi vs Union Of India And 3 Othrs. on 18 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11632 of 2016
 

 
Petitioner :- Umakant Dwivedi
 
Respondent :- Union Of India And 3 Othrs.
 
Counsel for Petitioner :- Suresh Narain Pandey
 
Counsel for Respondent :- A.S.G.I.,Ashok.Singh,Uoi,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted four weeks and no more time to file counter affidavit.

List this case on 24.05.2016.

Order Date :- 18.4.2016

AU

 

 

 
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