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Indra Dev vs The Hon'Ble High Court Of ...
2016 Latest Caselaw 1466 ALL

Citation : 2016 Latest Caselaw 1466 ALL
Judgement Date : 18 April, 2016

Allahabad High Court
Indra Dev vs The Hon'Ble High Court Of ... on 18 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16577 of 2016
 

 
Petitioner :- Indra Dev
 
Respondent :- The Hon'Ble High Court Of Judicature At Allahabad & 2 Others
 
Counsel for Petitioner :- Pradeep Kumar Shukla
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow i.e. on 20.04.2016.

Order Date :- 18.4.2016

AU

 

 

 
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