Chhotkau vs State Of U.P.
2016 Latest Caselaw 1464 ALL

Citation : 2016 Latest Caselaw 1464 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Chhotkau vs State Of U.P. on 18 April, 2016

Bench: Surendra Vikram Rathore, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 570 of 2014
 

 
Appellant :- Chhotkau
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal (In Person)
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Pratyush Kumar,J.

Criminal appeal is dismissed vide our order of date passed in Capital Sentence No.4 of 2014 (State of U.P. V. Chhotkau).

Order Date :- 18.4.2016

Prajapati

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