Brahm Pal Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 1452 ALL

Citation : 2016 Latest Caselaw 1452 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Brahm Pal Singh vs State Of U.P. And 2 Others on 13 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16579 of 2016
 

 
Petitioner :- Brahm Pal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 13.4.2016

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