Ram Singh vs Bhondu Singh And 2 Others
2016 Latest Caselaw 1446 ALL

Citation : 2016 Latest Caselaw 1446 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Ram Singh vs Bhondu Singh And 2 Others on 13 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 117 of 2016
 

 
Appellant :- Ram Singh
 
Respondent :- Bhondu Singh And 2 Others
 
Counsel for Appellant :- Dan Bahadur Yadav,Ram Naresh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellant.

This is a defective time barred appeal. Learned counsel for the appellant may file certified copy of the pleadings of original suit.

Put up this case on 12th May, 2016 as fresh.

Order Date :- 13.4.2016

Sanjeev

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