Pansari Lal vs Bala Prasad Pal And Another
2016 Latest Caselaw 1445 ALL

Citation : 2016 Latest Caselaw 1445 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Pansari Lal vs Bala Prasad Pal And Another on 13 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 79 of 2016
 

 
Appellant :- Pansari Lal
 
Respondent :- Bala Prasad Pal And Another
 
Counsel for Appellant :- Sharad Kumar Purwar
 

 
Hon'ble Pramod Kumar Srivastava,J.

On the request of learned counsel for the appellant, list this case on 18th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 13.4.2016

Sanjeev

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