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Braj Nandan Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 1443 ALL

Citation : 2016 Latest Caselaw 1443 ALL
Judgement Date : 13 April, 2016

Allahabad High Court
Braj Nandan Singh vs State Of U.P. And 3 Others on 13 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16558 of 2016
 

 
Petitioner :- Braj Nandan Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Tag this writ petition with Writ Petition No.68006 of 2015 (Shahen Shah and others v. State of U.P. and others).

Order Date :- 13.4.2016

AU

 

 

 
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