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Smt. Jitani Devi vs Sukhram (Since Deceased) And 5 ...
2016 Latest Caselaw 1442 ALL

Citation : 2016 Latest Caselaw 1442 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Smt. Jitani Devi vs Sukhram (Since Deceased) And 5 ... on 13 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 118 of 2016
 

 
Appellant :- Smt. Jitani Devi
 
Respondent :- Sukhram (Since Deceased) And 5 Others
 
Counsel for Appellant :- Praveen Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Issue notice on delay condonataion application. Steps within 15 days by both ways.

List after service of notice.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 13.4.2016

Sanjeev

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Smt. Jitani Devi vs Sukhram (Since Deceased) And 5 ...
2016 Latest Caselaw 1442 ALL

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2016 Latest Caselaw 1442 ALL