Chandan Singh And 6 Ors. vs Udayveer Singh And 3 Ors.
2016 Latest Caselaw 1441 ALL

Citation : 2016 Latest Caselaw 1441 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Chandan Singh And 6 Ors. vs Udayveer Singh And 3 Ors. on 13 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 172 of 2016
 

 
Appellant :- Chandan Singh And 6 Ors.
 
Respondent :- Udayveer Singh And 3 Ors.
 
Counsel for Appellant :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present.

It appears appropriate that one more opportunity of hearing should be afforded to the appellants side for placing their arguments on the point of admission of second appeal.

List this case on 20th July, 2016.

Order Date :- 13.4.2016

Sanjeev

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