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Lav Kush vs State Of U.P.
2016 Latest Caselaw 1438 ALL

Citation : 2016 Latest Caselaw 1438 ALL
Judgement Date : 13 April, 2016

Allahabad High Court
Lav Kush vs State Of U.P. on 13 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9692 of 2016
 

 
Applicant :- Lav Kush
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashi Kant Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present.

List this case on 26th April, 2016 as unlisted.

Order Date :- 13.4.2016

Sanjeev

 

 

 
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