Shri Krishna Singh & Another vs Union Of India And 8 Others
2016 Latest Caselaw 1430 ALL

Citation : 2016 Latest Caselaw 1430 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Shri Krishna Singh & Another vs Union Of India And 8 Others on 12 April, 2016

Bench: V.K. Shukla, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - A No. - 13523 of 2014
 

 
Petitioner :- Shri Krishna Singh & Another
 
Respondent :- Union Of India And 8 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare,Sanjeev Singh
 
Counsel for Respondent :- A.S.G.I.,Ajit Kumar Singh,R.K.Jaiswal,S.C.
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Mahesh Chandra Tripathi,J.

Dismissed. For order see our order of date passed in Writ-A No.14235 of 2014.

Order Date :- 12.4.2016

SP/

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