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Jitendra Bahadur Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 1427 ALL

Citation : 2016 Latest Caselaw 1427 ALL
Judgement Date : 12 April, 2016

Allahabad High Court
Jitendra Bahadur Singh vs State Of U.P. And 4 Others on 12 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6730 of 2016
 

 
Petitioner :- Jitendra Bahadur Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Case is passed over on the illness slip of Sri Nisheeth Yadav, learned counsel for the respondent.

List this case after 25.04.2016.

Order Date :- 12.4.2016

AU

 

 

 
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