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Rajesh Kumar Bhatt And 6 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 1426 ALL

Citation : 2016 Latest Caselaw 1426 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Rajesh Kumar Bhatt And 6 Others vs State Of U.P. And 3 Others on 12 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16304 of 2016
 

 
Petitioner :- Rajesh Kumar Bhatt And 6 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ganesh Datt Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

Connect this writ petition with Writ Petition No.13513 of 2016, Tashrif v. State of U.P. and others.

Order Date :- 12.4.2016

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Rajesh Kumar Bhatt And 6 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 1426 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Rajesh Kumar Bhatt And 6 Others vs State Of U.P. And 3 Others2016 Latest Caselaw 1426 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Rajesh Kumar Bhatt And 6 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 1426 ALL