Jai Prakash Sharma vs State Of U.P. And Others
2016 Latest Caselaw 1420 ALL

Citation : 2016 Latest Caselaw 1420 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Jai Prakash Sharma vs State Of U.P. And Others on 12 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 68833 of 2010
 

 
Petitioner :- Jai Prakash Sharma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S. M. A. Abdy,S.M.Abdy
 
Counsel for Respondent :- C. S. C.,A.K. Sinha,Neeraj Agarwal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is granted one week and no more time to file rejoinder affidavit to the counter affidavit of the State.

List this case on 25.04.2016.

Order Date :- 12.4.2016

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