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M/S Max Engineering Works Thru' ... vs U.P. Jal Nigam Thru' Its Chairman & ...
2016 Latest Caselaw 1407 ALL

Citation : 2016 Latest Caselaw 1407 ALL
Judgement Date : 12 April, 2016

Allahabad High Court
M/S Max Engineering Works Thru' ... vs U.P. Jal Nigam Thru' Its Chairman & ... on 12 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 944 of 2015
 

 
Appellant :- M/S Max Engineering Works Thru' Its Sole Prop.
 
Respondent :- U.P. Jal Nigam Thru' Its Chairman & 4 Others
 
Counsel for Appellant :- Shree Ram Pd Gupta,Abha Gupta
 
Counsel for Respondent :- Suresh Kumar Tewari
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present on behalf of the appellant to press the second appeal.

A perusal of the ordersheet reveals that this is non admitted appeal. On earlier occasion none was present on behalf of the appellant, but the Court has  ordered that one more opportunity should be afforded to the appellant side to place their arguments, but today again none has turned up on behalf of the appellant even in revised call.

In view of above, this appeal is dismissed for want of prosecution.

Order Date :- 12.4.2016

Sanjeev

 

 

 
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