Kala Alias Ravi vs State Of U.P. And Another
2016 Latest Caselaw 1403 ALL

Citation : 2016 Latest Caselaw 1403 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Kala Alias Ravi vs State Of U.P. And Another on 12 April, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3787 of 2015
 

 
Revisionist :- Kala Alias Ravi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- R.K. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shamsher Bahadur Singh,J.

On the request of learned counsel for the revisionist, list this case in the next cause list.

Order Date :- 12.4.2016

G.S

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