U.P. State Agro Industrial ... vs Har Pal Singh & 2 Others
2016 Latest Caselaw 1397 ALL

Citation : 2016 Latest Caselaw 1397 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

U.P. State Agro Industrial ... vs Har Pal Singh & 2 Others on 11 April, 2016

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 56427 of 2015
 

 
Petitioner :- U.P. State Agro Industrial Corporation Ltd. Thru' R.M.
 
Respondent :- Har Pal Singh & 2 Others
 
Counsel for Petitioner :- Ved Byas Mishra
 
Counsel for Respondent :- C.S.C.,Jamal Khan
 

 
Hon'ble Ran Vijai Singh,J.

As prayed, list after two weeks.

Interim order, if any, is continuing, shall continue till the next date of listing.

Order Date :- 11.4.2016

G.S

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