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Dinesh Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 1396 ALL

Citation : 2016 Latest Caselaw 1396 ALL
Judgement Date : 11 April, 2016

Allahabad High Court
Dinesh Kumar vs State Of U.P. And 3 Others on 11 April, 2016
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 65855 of 2015
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Chandra Srivastava,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Kunwar Mayank Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed, list after two weeks.

Interim order, if any, is continuing, shall continue till the next date of listing. 

Order Date :- 11.4.2016

G.S

 

 

 
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