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M/S Prabha Enterprises Thru' Its ... vs State Of U.P. & 3 Others
2016 Latest Caselaw 1391 ALL

Citation : 2016 Latest Caselaw 1391 ALL
Judgement Date : 11 April, 2016

Allahabad High Court
M/S Prabha Enterprises Thru' Its ... vs State Of U.P. & 3 Others on 11 April, 2016
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 4442 of 2015
 

 
Petitioner :- M/S Prabha Enterprises Thru' Its Prop.
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Mahesh Chandra Rai,Kavindra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

As prayed, list after two weeks.

Interim order, if any, is continuing, shall continue till the next date of listing.

Order Date :- 11.4.2016

G.S

 

 

 
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