Sunil Kumar Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 1384 ALL

Citation : 2016 Latest Caselaw 1384 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Sunil Kumar Singh vs State Of U.P. And 2 Others on 11 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16174 of 2016
 

 
Petitioner :- Sunil Kumar Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shivajee Singh Sisodiya,P.N. Saksena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Since, the petitioner is a Class - II Officer, the matter is cognizable by the Division Bench.

Let the matter be placed before appropriate Bench, as a fresh case, on 13.04.2016. .

Order Date :- 11.4.2016

atul

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