Mukesh Kumar vs Union Of India And 2 Others
2016 Latest Caselaw 1377 ALL

Citation : 2016 Latest Caselaw 1377 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Mukesh Kumar vs Union Of India And 2 Others on 11 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 13691 of 2016
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Anirudh Sharma
 
Counsel for Respondent :- A.S.G.I.,Sri Shrawan Kumar Dubey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit be filed by all the respondents within six weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List thereafter.

Order Date :- 11.4.2016

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