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Bal Kishun And 2 Others vs State Of U.P. And 7 Others
2016 Latest Caselaw 1365 ALL

Citation : 2016 Latest Caselaw 1365 ALL
Judgement Date : 11 April, 2016

Allahabad High Court
Bal Kishun And 2 Others vs State Of U.P. And 7 Others on 11 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16187 of 2016
 

 
Petitioner :- Bal Kishun And 2 Others
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the petitioner, tag this writ petition with Writ Petition No.14133 of 2016 (Chhatrapal and others v. State of U.P. and others).

Learned Standing Counsel may seek instruction in the meantime.

Order Date :- 11.4.2016

AU

 

 

 
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