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Resham Singh And Anr. vs Rajveer Singh And 13 Others
2016 Latest Caselaw 1360 ALL

Citation : 2016 Latest Caselaw 1360 ALL
Judgement Date : 11 April, 2016

Allahabad High Court
Resham Singh And Anr. vs Rajveer Singh And 13 Others on 11 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 346 of 2016
 

 
Appellant :- Resham Singh And Anr.
 
Respondent :- Rajveer Singh And 13 Others
 
Counsel for Appellant :- Chaudhary Subhash Kumar,Atul Kumar Upadhyaya
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellants.

Put up this case on 27th July, 2016 as fresh for hearing on the point of admission of second appeal.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 11.4.2016

Sanjeev

 

 

 
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