Sangam Lal vs Hakimuddin And 9 Ors.
2016 Latest Caselaw 1355 ALL

Citation : 2016 Latest Caselaw 1355 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Sangam Lal vs Hakimuddin And 9 Ors. on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 263 of 2016
 

 
Appellant :- Sangam Lal
 
Respondent :- Hakimuddin And 9 Ors.
 
Counsel for Appellant :- Amrendra Pratap Singh
 
Counsel for Respondent :- Mohd. Saeed Siddiqui
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the appellant.

Heard learned counsel for the respondent.

It appears appropriate that one more opportunity of hearing should be afforded to the learned counsel for the appellant for placing his arguments on the point of admission of second appeal.

List this case on 4th October, 2016.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 11.4.2016

Sanjeev

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