Mahendra Singh vs Ramesh Singh
2016 Latest Caselaw 1348 ALL

Citation : 2016 Latest Caselaw 1348 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Mahendra Singh vs Ramesh Singh on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 195 of 1993
 

 
Appellant :- Mahendra Singh
 
Respondent :- Ramesh Singh
 
Counsel for Appellant :- S.B.Panday
 
Counsel for Respondent :- Lallain Pd.Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Adjourned on the request of learned counsel for the appellant.

List this case peremptorily on 21st April, 2016 for hearing in fist five cases.

Order Date :- 11.4.2016

Sanjeev

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