Shiv Pal Singh @ Kaddu vs Durga Prasad Singh
2016 Latest Caselaw 1347 ALL

Citation : 2016 Latest Caselaw 1347 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Shiv Pal Singh @ Kaddu vs Durga Prasad Singh on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 59 of 2016
 

 
Appellant :- Shiv Pal Singh @ Kaddu
 
Respondent :- Durga Prasad Singh
 
Counsel for Appellant :- Shrawan Dwivedi,Om Prakash Singh
 
Counsel for Respondent :- Rinki Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.4.2016

Sanjeev

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