Vishwanath (Since Deceased) And ... vs Smt. Usha Devi And Others
2016 Latest Caselaw 1345 ALL

Citation : 2016 Latest Caselaw 1345 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Vishwanath (Since Deceased) And ... vs Smt. Usha Devi And Others on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 204 of 2010
 

 
Appellant :- Vishwanath (Since Deceased) And Others
 
Respondent :- Smt. Usha Devi And Others
 
Counsel for Appellant :- K.K. Tiwari,Shashi Nandan
 
Counsel for Respondent :- Bishram Tiwari,M.J. Akhtar
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.4.2016

Sanjeev

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