Usha Devi vs State Of U.P. And 2 Others
2016 Latest Caselaw 1341 ALL

Citation : 2016 Latest Caselaw 1341 ALL
Judgement Date : 8 April, 2016

Allahabad High Court

Usha Devi vs State Of U.P. And 2 Others on 8 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15922 of 2016
 

 
Petitioner :- Usha Devi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kalp Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case in the next cause list among top ten cases with liberty to make a mention to take out the case out of turn.

Order Date :- 8.4.2016

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