Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors.
2016 Latest Caselaw 1336 ALL

Citation : 2016 Latest Caselaw 1336 ALL
Judgement Date : 8 April, 2016

Allahabad High Court

Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors. on 8 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 166 of 2016
 

 
Appellant :- Reshma Devi (Since Deceased) And 3 Ors.
 
Respondent :- Sangh Ratan Anand And 6 Ors.
 
Counsel for Appellant :- Shashi Kant Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of learned counsel for the appellants.

List this case on 20th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 8.4.2016

Sanjeev

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors.
2016 Latest Caselaw 1336 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors.2016 Latest Caselaw 1336 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors.
2016 Latest Caselaw 1336 ALL