Naveen Agrawal vs State Of U.P. And Others
2016 Latest Caselaw 1335 ALL

Citation : 2016 Latest Caselaw 1335 ALL
Judgement Date : 8 April, 2016

Allahabad High Court

Naveen Agrawal vs State Of U.P. And Others on 8 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2465 of 2003
 

 
Revisionist :- Naveen Agrawal
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Ashok Nath Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

List before another Bench after obtaining nomination from Hon'ble The Chief Justice.

Order Date :- 8.4.2016

Pravin

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