Chandra Mohan Kulshrestha And 5 ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 1297 ALL

Citation : 2016 Latest Caselaw 1297 ALL
Judgement Date : 6 April, 2016

Allahabad High Court

Chandra Mohan Kulshrestha And 5 ... vs State Of U.P. And 3 Others on 6 April, 2016

Bench: Tarun Agarwala, Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 
Case :- WRIT - A No. - 13737 of 2016
 
Petitioner :- Chandra Mohan Kulshrestha And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Mukhtar Ahmad,J.

Impleadment and Amendment applications filed today in the Court are taken on record and are allowed.

Necessary correction be carried out during course of the day.

Put up this matter tomorrow i.e 7.4.2016.

Order Date :- 6.4.2016

G.S

(Mukhtar Ahmad, J.) ( Tarun Agarwala, J.)

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