R.T. 0027 Satya Prakash Mishra vs Union Of India And 3 Others
2016 Latest Caselaw 1282 ALL

Citation : 2016 Latest Caselaw 1282 ALL
Judgement Date : 6 April, 2016

Allahabad High Court

R.T. 0027 Satya Prakash Mishra vs Union Of India And 3 Others on 6 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15303 of 2016
 

 
Petitioner :- R.T. 0027 Satya Prakash Mishra
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Akhilesh Kumar Dwivedi,Sharwan Kumar Tripathi
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri P.S. Gupta has put in appearance on behalf of the respondents.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 26.07.2016 among top ten cases.

Order Date :- 6.4.2016

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