Chandra Prakash Chaturvedi vs State Of U.P. And Another
2016 Latest Caselaw 1280 ALL

Citation : 2016 Latest Caselaw 1280 ALL
Judgement Date : 6 April, 2016

Allahabad High Court

Chandra Prakash Chaturvedi vs State Of U.P. And Another on 6 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15439 of 2016
 

 
Petitioner :- Chandra Prakash Chaturvedi
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Devendra Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for all the respondents. As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 18.07.2016.

Order Date :- 6.4.2016

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