Citation : 2016 Latest Caselaw 1279 ALL
Judgement Date : 6 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 15262 of 2016 Petitioner :- Uttam Kumar And 2 Others Respondent :- Union Of India And 3 Others Counsel for Petitioner :- Rajesh Kumar Singh Counsel for Respondent :- A.S.G.I. Hon'ble Pradeep Kumar Singh Baghel,J.
Sri Jai Krishna Narain Sharma has put in appearance on behalf of respondents.
As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case on 19.07.2016 among top ten cases.
Order Date :- 6.4.2016
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