Smt. Sirajan vs State Of U.P. And 3 Others
2016 Latest Caselaw 1273 ALL

Citation : 2016 Latest Caselaw 1273 ALL
Judgement Date : 5 April, 2016

Allahabad High Court

Smt. Sirajan vs State Of U.P. And 3 Others on 5 April, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 14207 of 2016
 

 
Petitioner :- Smt. Sirajan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dharmendra Shukla,Neelam Kushwaha
 
Counsel for Respondent :- C.S.C.,Amaresh Kumar Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

As a last opportunity, put up this matter on 11th of April 2016.

Order Date :- 5.4.2016

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