Umesh Chand Shahi vs Addl. Commissioner ...
2016 Latest Caselaw 1270 ALL

Citation : 2016 Latest Caselaw 1270 ALL
Judgement Date : 5 April, 2016

Allahabad High Court

Umesh Chand Shahi vs Addl. Commissioner ... on 5 April, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 14056 of 2016
 

 
Petitioner :- Umesh Chand Shahi
 
Respondent :- Addl. Commissioner (Administration) And 15 Ors.
 
Counsel for Petitioner :- Omkar Nath Rai,Deepak Kumar Jaiswal
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan,Tarun Agrawal
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up day after tomorrow i.e on 7th of April 2016.

Order Date :- 5.4.2016

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