Surendra Pal Singh @ Surendra ... vs Smt. Shanti Singh @ Shanta Devi And ...
2016 Latest Caselaw 1268 ALL

Citation : 2016 Latest Caselaw 1268 ALL
Judgement Date : 5 April, 2016

Allahabad High Court

Surendra Pal Singh @ Surendra ... vs Smt. Shanti Singh @ Shanta Devi And ... on 5 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 107 of 2016
 

 
Appellant :- Surendra Pal Singh @ Surendra Singh
 
Respondent :- Smt. Shanti Singh @ Shanta Devi And 12 Others
 
Counsel for Appellant :- Bimla Prasad
 

 
Hon'ble Pramod Kumar Srivastava,J.

Issue notice on dealy condonation application. Steps within 15 days by both ways.

List after service of notice.

Order Date :- 5.4.2016

Sanjeev

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