Raju And Another vs Ram Sewak And 6 Others
2016 Latest Caselaw 1267 ALL

Citation : 2016 Latest Caselaw 1267 ALL
Judgement Date : 5 April, 2016

Allahabad High Court

Raju And Another vs Ram Sewak And 6 Others on 5 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 323 of 2016
 

 
Appellant :- Raju And Another
 
Respondent :- Ram Sewak And 6 Others
 
Counsel for Appellant :- Hari Mohan Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- Hardev Prajapati
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up this case day after tomorrow i.e. 07.04.2016 as fresh.

Order Date :- 5.4.2016

Sanjeev

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